(M.S. RAMACHANDRA RAO), . DEEPAK ROSHAN

23 recorded High Court judgment(s) · 2024–2025

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Courts

Jharkhand High Court

Disposal nature

Allowed	11
Dismissed	4
Dismissed as Withdrawn	2
Partly Allowed	2
Disposed Off	1
Allowed with modification	1
Closed	1
Appeal Is Partly Allowed	1

Recent judgments

SHIV SHANKAR SHARMA v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2025-05-09)
SURYAVANSHI SELF HELP GROUP REPRESENTED BY ITS SECRETARY PRABHAKAR NARAYAN v. THE STATE OF JHARKHAND REPRESENTED BY ITS CHIEF SECRETARY — Jharkhand High Court (2025-05-09)
JHARKHAND PRIVATE SCHOOL ASSOCIATION THROUGH ITS GENERAL SECRETARY RAMRAJAN KUMAR SINGH v. THE STATE OF JHARKHAND THROUGH THE PR SECRETARY DEPTT OF SCHOOL EDUCATION AND LITERACY — Jharkhand High Court (2025-05-02)
DEEPAK KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-04-25)
THE STATE OF JHARKHAND v. M/S JHARKHAND ROAD PROJECTS IMPLEMENTATION COMPANY LIMITED THRO ITS DIRECTOR BIJAY KANT JHA VIJAY, — Jharkhand High Court (2025-04-25)
M.N.GHOSH AND SONS THROUGH ITS PARTNER, SARAD KUMAR SAHU v. PRINCIPAL COMMISSIONER, CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE, JAMSHEDPUR — Jharkhand High Court (2025-04-25)
M/S KOTA DALL MILL THRO ITS AUTHORIZED SIGNATORY MR AKASH KUMAR v. THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES — Jharkhand High Court (2025-04-17)
TATA STEEL LTD FORMERLY TATA STEEL LONG PRODUCTS LTD THRO ITS CHIEF LEGAL COUNCIL v. STATE OF JHARKHAND THROUGH THE SECRETARY CEOMMERCIAL TAXES DEPARTMENT — Jharkhand High Court (2025-04-03)
M/S SHIPRA POWER AND FUEL PVT LTD THROUGH ITS DIRECTOR SANTOSH KUMAR v. THE STATE OF JHARKHAND THROUGH ITS SECRETARY INDUSTRY MINES AND GEOLOGY — Jharkhand High Court (2025-04-03)
M/S EAGLE INFRA INDIA LIMITED REPRESENTED BY AUTHORIZED PRASHANT VASANTRAO KHANDALE v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-04-02)