LexM.S. RAMACHANDRA RAO
123 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 123 |
Disposal nature
| DISPOSED OF | 78 |
| DISMISSED | 31 |
| ALLOWED | 14 |
Recent judgments
- DARSHAN @ MINTU v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-03-13)
- HUNNY SHARMA v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-03-13)
- MANJINDER KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-03-13)
- GURJINDER SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2022-06-17)
- MANPREET KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-06-17)
- GURMUKH SINGH AND ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-06-17)
- NAVDEEP KUMAR AND ORS v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2022-06-17)
- NARGISH ALIAS NIDHI AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-06-17)
- BABLI RANI AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-06-17)
- SANJAY v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-06-17)