M.S.RAMACHANDRA RAO
14,950 recorded High Court judgment(s) · 1991–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 14929 |
| Andhra Pradesh High Court | 21 |
Disposal nature
| DISPOSED OF NO COSTS | 4108 |
| WITHDRAWN | 2878 |
| ALLOWED NO COSTS | 2529 |
| DISMISSED NO COSTS | 2201 |
| DISMISSED | 874 |
| DISMISSED AS INFRUCTUOUS | 758 |
| CLOSED NO COSTS | 640 |
| DISMISSED FOR DEFAULT | 309 |
Recent judgments
- D.S.N.Raju v. Praga Tools Officers Cooperative Housing Society ltd. — Telangana High Court (2021-12-03)
- SHANTA SRIRAM CONSTRUCTIONS PRIVATE LIMITED v. KALMESHWAR SHINGENAVAR, IPS — Telangana High Court (2021-09-17)
- A.V.Hema Latha and 2 Others v. Sri Janardhan Reddy and 2 Others — Telangana High Court (2021-09-17)
- Sadashiv Sawrikar v. Smt.V.Hemalatha — Telangana High Court (2021-09-07)
- Sadashiv Sawrikar v. V.Nagarjuna — Telangana High Court (2021-09-07)
- V.GOPINATH RAO, v. SRI THOUTI KRISHNA MOHAN REDDY, — Telangana High Court (2021-09-03)
- Gunti Yadaiah Guntiyadiah v. Gorla NarsingRao — Telangana High Court (2021-08-27)
- Dr. Deepa M. Sharma v. Sahil Bablani — Telangana High Court (2021-08-27)
- Syed Gous v. Dr. B. Janardhan Reddy — Telangana High Court (2021-08-26)
- A.Raju v. Smt. B.Jaya , Pochamma and another — Telangana High Court (2021-08-26)
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