M.S.PARIKH

1,222 recorded High Court judgment(s) · 1995–2000

Courts

Gujarat High Court

1222

38-RULE ABSOLUTE/ALLOWED @ FH	824
39-RULE DISCHARGED/DISMISSED @ FH	171
26-DISMISSED @ ADM.STAGE	116
42-RULE DISCHARGED @ FH	62
46-ANY OTHER MODE @ FH	23
35-ANY OTHER MODE @ ADM.STAGE	5
31-NOTICE DISCHARGED @ ADM.STAGE	4
27-WITHDRAWN @ ADM.STAGE	4

JAGGU SEVAKRAM SINDHI v. STATE OF GUJARAT — Gujarat High Court (2000-09-22)
SALIMBHAI DAUDBHAI BAKROLIYA v. STATE OF GUJARAT — Gujarat High Court (2000-09-22)
SURESH H RAJPUT v. PREMLATA VASANTRAO — Gujarat High Court (2000-09-15)
R.U.SHAH v. BALUBHAI D PATEL — Gujarat High Court (2000-09-08)
STATE OF GUJARAT v. NAVINCHANDRA V & SONS — Gujarat High Court (2000-09-08)
I P PATEL v. LAXMI KIRANA STORES — Gujarat High Court (2000-09-01)
STATE OF GUJARAT . v. M/S.DHARMENDRA CERAMIX — Gujarat High Court (2000-08-25)
MANILAL M PATEL v. STATE OF GUJARAT — Gujarat High Court (2000-08-25)
STATE OF GUJARAT . v. RAM CEREMIC THANGADH — Gujarat High Court (2000-08-25)
STATE OF GUJARAT . v. VASUKI POTTERY WORKS — Gujarat High Court (2000-08-25)