M. S. KARNIK, VALMIKI MENEZES

229 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• JOAQUIM REGINALDO MENDES AND 10 ORS v. STATE OF GOA, THR. CHIEF SECRETARY AND 18 ORS — Bombay High Court (2025-05-08)
• THE GOA FOUNDATION THR. ITS SECRETARY DR. CLAUDE ALVARES v. THE STATE OF GOA THR. THE SECRETARY (FISHERIES) AND 15 ORS — Bombay High Court (2025-05-08)
• THE UNION OF INDIA THR. ITS SECRETARY AND ANR v. ADV. AIRES ANTONIO MIRANDA RODRIGUES THR. POA JOHN VALENTINO CARVALHO — Bombay High Court (2025-03-13)
• SAI SERVICE PRIVATE LIMITED THR. ITS AUTH. REP. NAGESH BHANDARY v. UNION OF INDIA, THR. THE SECRETARY, DEPT. OF REVENUE, MINISTRY OF FINANCE AND 3 ORS — Bombay High Court (2024-10-24)
• SOUTH GOA BAR ASSOCIATION, THR. ITS PRESIDENT, ANTONIO CLOVIS AND ANR., v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-10-24)
• ABHIJIT DESSAI., v. RAKHI PRABHUDESSAI NAIK AND 2 ORS., — Bombay High Court (2024-10-24)
• CAESAR AGNELO MASCARENHAS AND ANR., v. THE CUSTODIAN OF ENEMY PROPERTY FOR INDIA AND 2 ORS., — Bombay High Court (2024-10-23)
• CALANGUTE CONSTITUENCY FORUM, THR. ITS VICE PRESIDENT CRUZ SILVEIRA v. THE STATE OF GOA, THR. THE CHIEF SECRETARY AND 10 ORS. — Bombay High Court (2024-10-23)
• ANTONIO F. RODRIGUES v. GIRISH MAHALE AND 7 ORS — Bombay High Court (2024-10-23)
• CHOWGULE AND COMPANY PVT. LTD. THR. ITS CONST. ATTORNEY SUDHIR Y. WAKHLE v. STATE OF GOA THR. ITS CHIEF SECRETARY AND 3 ORS — Bombay High Court (2024-10-23)