M. S. KARNIK, S.C. DHARMADHIKARI

642 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• SHESHMANI K DUBEY v. UNIVERSITY OF MUM. and ORS. — Bombay High Court (2019-11-08)
• STATE OF MAHARASHTRA AND 2 ORS v. BOMBAY UNIVERSITY OF COLLEGE TEACHERS UNION AND ANR — Bombay High Court (2019-11-08)
• ANALA ANIRUDHA PANDIT and ANR. v. VEERMATA JIJABAI TECHNO LOGICAL INSTITUTE and ORS. — Bombay High Court (2019-11-08)
• VVF (INDIA) LTD. v. THE STATE OF MAHARASHTRA THROUGH THE GOVT. PLEADER AND ORS. — Bombay High Court (2019-11-08)
• ST. ISABEL'S HIGH SCHOOL v. THE EDUCATION INSPECTOR — Bombay High Court (2019-09-27)
• UDAYKUMAR GOVINDRAO GURLHOSUR v. PRINCIPAL, INSTITUTE OF CIVIL AND RURAL ENGINEERING, GARGOTI AND ORS — Bombay High Court (2019-09-27)
• SHRI. SUDHAKAR SHIVARAM TEKE v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, HIGHER AND TECHNICAL EDUCATION DEPT AND ORS — Bombay High Court (2019-09-27)
• PROF. S. S. RAYAMANE v. PRINCIPAL, INSTITUTE OF CIVIL AND RURAL ENGINEERING, GARGOTI AND ORS — Bombay High Court (2019-09-27)
• MILTON'S LTD.and ANR. v. THE UNION OF INDIA and ORS. — Bombay High Court (2019-09-27)
• UDAYKUMAR GOVINDRAO GURLHOSUR v. PRINCIPAL, INSTITUTE OF CIVIL AND RURAL ENGINEERING, GARGOTI AND ORS — Bombay High Court (2019-09-27)