LexM. S. KARNIK, RANJIT MORE
148 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 148 |
Disposal nature
| (unspecified) | 47 |
| OTHERS DISPOSED OFF | 35 |
| Disposed Off | 25 |
| Dismissed | 13 |
| DISPOSED OFF | 8 |
| Rule Made Absolute | 7 |
| Rule Discharged | 5 |
| WITHDRAWN | 3 |
Recent judgments
- DILIP KISHOR BAWISKAR AND ANR v. THE STATE OF MAHARSHTRA — Bombay High Court (2020-02-05)
- THE STATE OF MAHARASHTRA v. DILIP KISHOR BAWISKAR AND ORS — Bombay High Court (2020-02-05)
- DILIP KISHOR BAWISKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-02-05)
- SAMIKSHA RAMAKANT CHANDRAKAR v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-12-18)
- NITIN GUNAJI MAHAJAN AND ANR v. STATE OF MAHARASHTRA THROUGH CHIEF SEECRETARY AND ORS — Bombay High Court (2019-12-18)
- SHRI. AJINKYA NATH PADWAL AND ORS v. STATE OF MAHARASHTRA THRU CHIEF SECRETARY, MANTRALAYA AND ORS — Bombay High Court (2019-12-18)
- BHAUSAHEB GANGADHAR PHATANGARE AND ORS v. STATE OF MAHARASHTRA THROUGH CHIEF SEECRETARY AND ORS — Bombay High Court (2019-12-18)
- AJINKYA NATHA PADWAL AND ORS v. STATE OF MAHARASHTRA THROUGH CHIEF SECRETARY AND ORS — Bombay High Court (2019-12-18)
- SANJIV G. PUNALEKAR v. CENTRAL BUREAU OF INVESTIGATION AND ANR — Bombay High Court (2019-12-10)
- BIRD WORLDWIDE FLIGHT SERVICES MUMBAI PVT. LTD. v. THE UNION OF INDIA AND 2 ORS — Bombay High Court (2019-12-06)