M. S. KARNIK,NATIONAL LOK ADALAT

484 recorded High Court judgment(s) · 2017–2021

Courts

Disposal nature

Recent judgments

• THE NEW INDIA ASSURANCE CO.LTD. v. SHRI. PRAVINKUMAR RAM THORAT AND ANR. — Bombay High Court (2021-08-01)
• ICICI LOMBARD GENERAL INSURANCE CO. LTD. THR. ITS AUTHORIZED REPRESENTATIVE MR. PRATHMESH DINDE v. SOU. SAVITA MAHADEO PATIL AND ORS. — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO.LTD. v. MAHESH SAMPAT JAGDALE AND ORS. — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO. LTD. v. SMT. NASIMA NABILAL MOBKAR AND ORS. — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO. LTD. THROUGH MUMBAI REGIONAL OFFICE-I v. MRS. SHALINI SOPAN KADAM AND ORS. — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO. LTD. THROUGH MUMBAI REGIONAL OFFICE-I v. MRS. LALITA SUBHASH MISAL AND ORS. — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO. LTD., v. SHRI SURYAKANT MAYA MHATRE — Bombay High Court (2021-08-01)
• JAYWANT PATANGRAO PATIL and ANR. v. LAXMAN TUKARAM CHAVAN and ORS. — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO. LTD v. MR MOHAN DILIP SAWANT — Bombay High Court (2021-08-01)
• THE NEW INDIA ASSURANCE CO. LTD v. SMT.NILAM RAVINDRA MEHENDALE AND ORS — Bombay High Court (2021-08-01)