LexM. S. KARNIK, N. R. BORKAR
84 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 84 |
Disposal nature
| Disposed Off | 73 |
| Allowed To be withdrawn | 5 |
| Disposed off as Withdrawn | 2 |
| Allowed | 1 |
| Transfer to other Court | 1 |
| Rejected | 1 |
| Dismissed | 1 |
Recent judgments
- MAHENDRA RAMBHAU SAMBAREKAR v. STATE OF MAHARASHTRA, THROUGH MINISTRY OF URBAN DEVELOPMENT DEPT AND ORS — Bombay High Court (2025-08-14)
- KALPANA SANTOSHKUMAR BANKAR v. THE STATE OF MAHARASHTRA THR ITS SECRETRY AND ORS — Bombay High Court (2025-08-08)
- LATE SHOUKAT DASTAGIR JAMADAR DECD THRU LR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-08-07)
- SHOUKAT DASTAGIR JAMADAR DECD THRU LR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-08-07)
- SHIVANAND SIDRAMAPPA PATIL AND ORS v. THE STATE OF MAHARASHTRA THROUGH DEPT. OF CO OP. AND ORS — Bombay High Court (2025-08-07)
- JYOTIBA PHULE MAGASWARGIYA NIRWANA SAHAKARI SANSTHA MARYADIT v. THE STATE OF MAHARASHTRA THRO. ITS PRINCIPAL SECRETARY — Bombay High Court (2025-08-05)
- ATISH NARAYAN RASE v. UNION OF INDIA THROUGH THE GENERAL MANAGER, CENTRAL RAILWAY AND ORS — Bombay High Court (2025-08-05)
- RVS GOLBAL SOLUTIONS PVT LTD v. UNION OF INDIA THROU. THE MINISTRY OF PETROLEUM AND NATURAL GAS AND ORS — Bombay High Court (2025-08-01)
- VALLABH JAIRAM UBHEDAL v. BANK OF MAHARASHTRA THR ITS GEN. MANAGER, HUMAN RESOURCE MANAGEMENT DEPT. AND ANR — Bombay High Court (2025-08-01)
- SARVODAYA SHIKSHAN SANSTHA THR ITS SECRETARY HORTIKAR S KALLAPPA v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND ORS — Bombay High Court (2025-07-31)