M. S. KARNIK, M.S. SANKLECHA

25 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME-TAX-5 v. M/S ESSAR PROPERTIES LTD. — Bombay High Court (2017-03-10)
• THE COMMISSIONER OF INCOME-TAX-II,KOLHAPUR v. GOPAL VASANT LABDE — Bombay High Court (2017-02-08)
• THE COMMISSIONER OF INCOME TAX-II v. SMT. VIDYA SHRIRAM JOSHI — Bombay High Court (2017-02-08)
• COMMISSIONER OF INCOME-TAX-I v. WORLDWIDE MEDIA PVT.LTD — Bombay High Court (2017-01-27)
• COMMISSIONER OF INCOME TAX-1 v. WORLDWIDE MEDIA PVT.LTD — Bombay High Court (2017-01-27)
• COMMISSIONER OF INCOME TAX-1 v. WORLDWIDE MEDIA PVT.LTD — Bombay High Court (2017-01-27)
• THE COMMISSIONER OF INCOME TAX-3 v. GENERAL ATLANTIC PRIVATE LTD. — Bombay High Court (2016-07-15)
• THE COMMISSIONER OF INCOME TAX I v. DSM INDIA PVT. LTD. (FORMERLY KNOWN AS DSM ENGINEERING PLASTICS INDIA — Bombay High Court (2016-07-15)
• THE COMMISSIONER OF INCOME TAX-8 v. WESTERN INDIA PACKAGING PVT. LTD. — Bombay High Court (2016-07-15)
• THE COMMISSIONER OF INCOME TAX - 8, v. M/S. OZONE FINANCE and INVESTMENT PVT. LTD., — Bombay High Court (2016-07-15)