M. S. KARNIK, BHARAT P. DESHPANDE

39 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• EDGAR FRANISCO VALLES v. AJIT SUKHIJA AND 5 ORS — Bombay High Court (2024-10-11)
• SHREE RAMTALESHWAR DEVASTHAN THR. ITS ATTORNEY GURUDAS BABAL VELGEKAR AND 2 ORS v. THE STATE OF GOA THR. IT CHIEF SECRETARY AND 4 ORS — Bombay High Court (2024-10-04)
• DOMNIC SOARES AND ANR v. THE CHIEF OFFICER MARGAO MUNICIPAL COUNCIL AND 6 ORS. — Bombay High Court (2024-10-04)
• FANNY ELAINE DSILVA v. PARESH RANE, SECRETARY VILLAGE PANCHAYAT OF BETALBATIM AND 2 ORS — Bombay High Court (2024-09-20)
• ALLAN EDMONDO DIAS E MENESES v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND 3 ORS — Bombay High Court (2024-09-13)
• HARIHAR VITHAL CHODANKAR AND ANR v. STATE OF GOA, THR. CHIEF SECRETARY AND 11 ORS., — Bombay High Court (2024-08-02)
• HARIHAR VITHAL CHODANKAR AND ANR v. STATE OF GOA, THR. CHIEF SECRETARY AND 11 ORS — Bombay High Court (2024-08-02)
• THE COMMUNIDADE OF MAPUSA, THR. ITS ATTORNEY, MAURICE L. J. D'SOUZA., v. THE PUBLIC INFORMATION OFFICER, OFFICE OF THE ADMINISTRATOR OF COMMUNIDADES, MAPUSA AND ANR., — Bombay High Court (2024-07-26)
• COMMUNIDADE OF PILERNE, THR. AUT. ATTORNEY, ESTIFANO D'MELLO., v. FRANCIS D'MELLO AND 2 ORS., — Bombay High Court (2024-07-26)
• JOSE WELVIN MAXIMO DE MENEZES v. ALL INDIA FOOTBALL FEDERATION, THR. ITS GENERAL SECRETARY AND 4 ORS — Bombay High Court (2024-07-26)