LexM. S. KARNIK, AJIT B. KADETHANKAR
970 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 970 |
Disposal nature
| Disposed Off | 821 |
| Allowed | 56 |
| Allowed To be withdrawn | 36 |
| TRANSFER TO OTHER COURT AT ADMISSION STAGE | 16 |
| Transfer to other Court | 15 |
| Dismissed | 13 |
| (unspecified) | 6 |
| ABATED | 2 |
Recent judgments
- SHARADA POPAT RODE ( sHARADA D. BHALEKAR) AND ANR. v. THE STATE OF MAHARASHTRA THR. SECRETARY AND ORS. — Bombay High Court (2025-12-24)
- YOJANA SACHIN PATIL v. THE STATE OF MAHARASHTRA THR. SECRETARY AND ORS. — Bombay High Court (2025-12-24)
- YOGESH MAHADEO PATIL v. THE STATE OF MAHARASHTRA THR. THE SECRETARY AND ORS. — Bombay High Court (2025-12-24)
- SUNITA PANDURANG KOLAPKAR v. THE STATE OF MAHARASHTRA THR. SECRETARY AND ORS. — Bombay High Court (2025-12-24)
- ABBAS SIKANDAR SUTAR AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-12-24)
- SANJAY RAMAKANT BAGALE AND ANR v. STATE OF MAHARASHTRA THROUGH SECRETARY, RURAL DEVELOPMENT AND WATER CONSERVATIN DEPARTMENT — Bombay High Court (2025-12-24)
- RAGINI RAJESH KAMTHE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-12-24)
- AMRUT SUDHAKAR NARVEKAR v. THE COLLECTOR, SINDHUDURG, DIST. SINDHUDURG — Bombay High Court (2025-12-24)
- AMOL DASHRATH KILLEKAR v. THE STATE OF MAHARASHTRA THR THE SECRETARY AND ORS — Bombay High Court (2025-12-24)
- SHIVAJI KESHAV MAGDUM AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-12-24)