LexM.S.K.JAISWAL,G.CHANDRAIAH
587 recorded High Court judgment(s) · 2005–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 587 |
Disposal nature
| DISMISSED | 286 |
| PARTLY ALLOWED NO COSTS | 124 |
| ALLOWED NO COSTS | 93 |
| DISMISSED AS INFRUCTUOUS | 23 |
| DISMISSED NO COSTS | 22 |
| DISPOSED OF NO COSTS | 12 |
| CLOSED NO COSTS | 10 |
| WITHDRAWN | 7 |
Recent judgments
- P. Reshma, v. Dr. T.Ravi Raju, — Telangana High Court (2016-03-11)
- Jonna Ashok, v. Sri B.Narasimhulu, — Telangana High Court (2015-07-17)
- M. Venkata Swamy v. Govt. of A.P., — Telangana High Court (2015-05-01)
- P. Damodar Reddy v. Govt. of A.P. — Telangana High Court (2015-05-01)
- P. Raghava Reddy v. Govt. of A.P. — Telangana High Court (2015-05-01)
- M/s. Jyothi Estates, Rep by its Managing Partner, v. The Government of A.P., — Telangana High Court (2015-05-01)
- P. Manemma v. Govt. of A.P. — Telangana High Court (2015-05-01)
- P. Bal Reddy (Died) per LRs A- 2 to 6 v. Govt. of AP — Telangana High Court (2015-05-01)
- S. narasimha v. The Govt. of A.P., — Telangana High Court (2015-05-01)
- M. Ayodhya (Died) per LRs A- 2 AND 3 v. Govt. of AP — Telangana High Court (2015-05-01)