LexM.S.K.JAISWAL
5,715 recorded High Court judgment(s) · 1994–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5707 |
| Andhra Pradesh High Court | 8 |
Disposal nature
| DISPOSED OF NO COSTS | 2789 |
| ALLOWED NO COSTS | 919 |
| DISMISSED | 862 |
| WITHDRAWN | 491 |
| DISMISSED AS INFRUCTUOUS | 229 |
| DISMISSED FOR DEFAULT | 108 |
| DISMISSED NO COSTS | 105 |
| (unspecified) | 78 |
Recent judgments
- Arindam Chaudhury , v. The State of Andhra Pradesh, — Telangana High Court (2019-09-13)
- Md.Zakaullah Shareef, v. Recovery Officer, — Telangana High Court (2018-02-02)
- SMT.BARLA SRILATHA, GAJJE SRILATHA v. GAJJE THIRUPATHI — Telangana High Court (2018-02-02)
- Md.Azmatullah Shareef v. The Recovery officer, Employees State Insurance — Telangana High Court (2018-02-02)
- M.D., A.P.S.R.T.C., HYD. 7 ANO. v. SRI. VARIKUPPALA SHEKAR, NALGONDA DIST. — Telangana High Court (2018-01-31)
- Kandukuri Narasimham, v. Khambampati Madhavi, — Telangana High Court (2018-01-05)
- Katapalli Tirupathi, v. P. Yadagiri, — Telangana High Court (2018-01-05)
- The National Insurance Co Ltd v. Gunpa Balraju — Telangana High Court (2018-01-05)
- Kotla Hanumantha Reddy v. M/s. K. Bucha Reddy, G. Krishna Reddy — Telangana High Court (2018-01-05)
- Patan Sayed Khan v. M.Sreenivasa Prasad — Telangana High Court (2018-01-05)