M. S. JAWALKAR, PRAVIN S. PATIL

198 recorded High Court judgment(s) · 2025–2025

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Courts

Bombay High Court

198

Disposal nature

RULE ABSOLUTE	58
DISPOSED OFF	45
C.A. Disposed off	20
ALLOWED	19
Disposed-Off	15
DISMISSED	13
DISPOSED OFF AS A WITHDRAWN	9
RULE DISCHARGED	7

Recent judgments

VASANTA GOPALRAO KHAWALE AND OTHERS v. STATE OF MAHA., THR. SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI AND OTHERS — Bombay High Court (2025-11-07)
SHRI. SHIVSHANKAR VITHAL GAIKWAD AND OTHERS v. STATE OF MAHA., THR. PRINCIPAL SECY., OTHER BACKWARD BAHUJAN KALYAN VIBHAG, MUMBAI AND ORS — Bombay High Court (2025-09-29)
ATHARVA S/O SANDEEP BURDE v. STATE OF MAHARASHTRA, THR. SECRETARY, TRIBAL WELFARE AND SOCIAL JUSTICE DEPARTMENT, MUMBAI AND ORS — Bombay High Court (2025-09-18)
ANITA D/O HARIBHAU BAYASKAR ( SAU. ANITA W/O DASHRATH LAKHAPURE) v. THE VICE-CHAIRMAN/MEMBER-SECRETARY, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI — Bombay High Court (2025-09-18)
VEDANT S/O ANANDRAO DHARNE AND ANOTHER v. THE S. T. CASTE CERTIFICATE SCRUTINY COMMITTEE, THR. MEMBER SECY. AND DY. DIRECTOR, GONDIA AND ANR — Bombay High Court (2025-09-18)
KU. PURVA D/O RAJU BURDE v. STATE OF MAHA., THR. SECRETARY, TRIBAL WELFARE AND SOCIAL JUSTICE DEPT., MUMBAI AND ANR. — Bombay High Court (2025-09-18)
RADHA MADHAV DEVELOPERS THR. PARTNER MR. RAJESH NAVRANGLAL AGARWAL v. STATE OF MAHARASHTRA THR. ITS SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI AND OTHERS — Bombay High Court (2025-09-15)
RADHA MADHAV DEVELOPERS THR. PARTNER, MR. RAJESH NAVRANGLAL AGARWAL v. THE STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPT. MUMBAI AND OTHERS — Bombay High Court (2025-09-15)
RADHA MADHAV DEVELOPERS THR. PARTNER, MR. RAJESH NAVRANGLAL AGARWAL v. STATE OF MAHA., THR. SECY., URBAN DEVELOPMENT DEPT., MUMBAI AND ORS. — Bombay High Court (2025-09-15)
KU. MEENAKSHI VIJAY SAHARE v. STATE OF MAHARASHTRA, DEPARTMENT OF SPORTS AND SCHOOL EDUCATION, MUMBAI THR. SECY. AND ORS — Bombay High Court (2025-09-04)