M. S. JAWALKAR, M. W. CHANDWANI

229 recorded High Court judgment(s) · 2024–2026

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Courts

Bombay High Court

229

Disposal nature

DISPOSED OFF	72
ALLOWED	49
C.A. Disposed off	33
RULE ABSOLUTE	29
DISPOSED OFF AS A WITHDRAWN	13
DISMISSED	11
Disposed-Off	8
DISMISSED AS WITHDRAWN	7

Recent judgments

PRAMOD S/O MUKUND SORTE v. STATE OF MAHA., THR. SECY., MINISTRY OF SOCIAL JUSTICE AND TRIBAL WELFARE DEPT., MUMBAI AND ORS. — Bombay High Court (2026-01-05)
RUGVED SHAMRAO BHANDARKAR AND OTHERS v. THE STATE OF MAHA. THR. ITS SEC. RURAL DEV. DEPT. MUMBAI AND ORS. — Bombay High Court (2025-12-24)
KU. SUNITA D/O DURGAPRASAD DWIVEDI v. THE STATE OF MAHA. THR. ITS SEC. URBAN DEV. DEPT. MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2025-12-24)
DIGMBAR S/O PARSARAM PATIL v. THE STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPT. - II, MUMBAI AND ORS. — Bombay High Court (2025-12-24)
PURSHOTTAM S/O GENDLAL RAHANGDALE v. THE STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPT. - II, MUMBAI AND ORS. — Bombay High Court (2025-12-24)
ONKAR S/O GENDLAL KHOBRAGADE v. THE STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPT.-II, MUMBAI AND ORS. — Bombay High Court (2025-12-24)
SEEMA W/O KISHORE PHUNDE (SEEMA HATTIMARE) v. THE STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPT. - II, MUMBAI AND OTHERS — Bombay High Court (2025-12-24)
SHAKUR BAIG YUSUF BAIG S/O SHRI. YUSUF BAIG MOHAMMAD v. THE DISTRICT CASTE SCRUTINY COMMITTEE, AMRAVATI DISTRICT, AMARVATI THR. PRESIDENT AND ANR. — Bombay High Court (2025-12-23)
UPENDRAKUMAR S/O DAMODARRAO RANE v. SHIVAJI EDUCATION SOCIETY, THROUGH SECRETARY, AMRAVATI AND ANOTHER — Bombay High Court (2025-12-23)
HARISHCHANDRA S/O NARYANDASJI DANGRA AND OTHERS v. THE STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, NAGPUR AND OTHERS — Bombay High Court (2025-12-23)