M. S. JAWALKAR

2,680 recorded High Court judgment(s) · 2016–2025

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Courts

Bombay High Court

2680

Disposal nature

C.A. Disposed off	1053
ALLOWED	507
DELAY CONDONATED/REJECTED.	273
DISPOSED OFF	262
DISMISSED	186
Disposed-Off	88
DISPOSED OFF AS A WITHDRAWN	71
Allowed	47

Recent judgments

THE CHIEF ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR AND OTHERS v. GENDLAL NAMAJI CHAUDHARI — Bombay High Court (2025-07-31)
THE CHIEF ENGINEER VIDARBHA IRRIGATION DEVELOPMENT CORPORATION SINCHAN BHAWAN, NAGPUR AND OTHERS v. VASANT S/O MOTIRAM UIKEY — Bombay High Court (2025-07-31)
CHIEF ENGINEER, IRRIGATION VIBHAG (GOVT. OF MAHA.), SINCHAN VBHAWAN, NAGPUR AND OTHERS v. DHANLAL S/O RAJARAM BISEN — Bombay High Court (2025-07-31)
THE CHIEF ENGINEER, VIDHARBHA IRRIGATION DEVELOPMENT CORPORATION, SINCHAN BHAWAN, NAGPUR AND OTHERS v. TOLIRAM S/O KUSAN KOKUDE — Bombay High Court (2025-07-31)
THE SUB-DIVISIONAL OFFICER, IRRIGATION SUB-DIVISION, TIRORA, GONDIA AND OTHERS v. TULARAM MAYARAMJI KAWLE AND ANOTHER — Bombay High Court (2025-07-31)
THE CHIEF ENGINEER, VIDHARBHA IRRIGATION DEVELOPMENT CORPORATION, SINCHAN BHAWAN, NAGPUR AND OTHERS v. TUKUDU S/O ZITHOBA TUMSARE — Bombay High Court (2025-07-31)
THE SUB-DIVISIONAL OFFICER, IRRIGATION SUB-DIVISION, TIRORA AND OTHERS v. UDELAL KUSOBA KATRE AND ANOTHER — Bombay High Court (2025-07-31)
THE CHIEF ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR AND OTHERS v. BHAIYALAL S/O NATHU RAHANGDALE — Bombay High Court (2025-07-31)
THE CHIEF ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR AND OTHERS v. SHAKUNTALABAI WD/O PARASRAM BIRANWAR AND ANOTHER — Bombay High Court (2025-07-31)
THE CHIEF ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR AND OTHERS v. REWARAM S/O AADKU KAKIRWAR — Bombay High Court (2025-07-31)