M.RAMACHANDRAN, A.K.BASHEER

40 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• SUNIL KUMAR.E.S. v. THE MANAGER, HDP SAMAJAM — Kerala High Court (2007-01-19)
• BHAVANI v. STATE OF KERALA — Kerala High Court (2007-01-19)
• K.P.RETNASINGH v. KOOVIL PURAYIL NARAYANI — Kerala High Court (2007-01-19)
• KRISHNAN GANGADHARAN v. STATE OF KERALA — Kerala High Court (2006-12-19)
• THE NATIONAL TERMAL POWER CORPN. v. K.BHASKARAN — Kerala High Court (2006-12-19)
• ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAP v. KERALA WAKF BOARD & OTHERS — Kerala High Court (2006-12-18)
• ARAVINDAKSHAN v. SUSHA — Kerala High Court (2006-12-18)
• RAJANI GOPAL v. THE DIRECTOR OF TREASURIES — Kerala High Court (2006-12-18)
• K.K.ELANKOVAN v. P.I.VARGHESE — Kerala High Court (2006-12-13)
• LAKSHMANAN PILLAI v. GIRIJA KUMARI — Kerala High Court (2006-12-13)