M.R. SHAH, . SONIA GOKANI

235 recorded High Court judgment(s) · 2013–2018

Courts

Gujarat High Court

235

38-RULE ABSOLUTE/ALLOWED @ FH	60
26-DISMISSED @ ADM.STAGE	58
47-DISPOSAL IN ANY OTHER MODE FH	40
39-RULE DISCHARGED/DISMISSED @ FH	25
35-ANY OTHER MODE @ ADM.STAGE	23
44-PARTLY ALLOWED @ FH	15
(unspecified)	9
56-DISPOSED AT ADMISSION STAGE	3

GUJARAT STATE ELECTRICITY CORPORATION LTD. v. UNION OF INDIA — Gujarat High Court (2018-06-29)
MERISOL RSA (PTY) LIMITED THRO' POA WILLIE VAN VUUREN v. UNION OF INDIA - THROUGH SECRETARY — Gujarat High Court (2015-03-12)
DAMINI AMIT SHAH v. STATE OF GUJARAT — Gujarat High Court (2014-12-19)
FULKANT B PATEL v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2014-12-19)
BHARATI A BAUDHANWALA v. STATE OF GUJARAT — Gujarat High Court (2014-12-19)
LANDMARK CARS PRIVATE LIMITED THRO DIRECTOR DEVANG DAVE v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2014-12-19)
SANJAY ANAND MEHTA v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2014-12-19)
SUBODH MANSUKHLAL SANGHVI v. STATE OF GUJARAT — Gujarat High Court (2014-12-19)
DIPTI DIPAK PATEL v. STATE OF GUJARAT — Gujarat High Court (2014-12-19)
AMIT ASHOK JINDAL v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2014-12-19)