M.R. SHAH, . S.H.VORA

217 recorded High Court judgment(s) · 2012–2015

Courts

Gujarat High Court

217

39-RULE DISCHARGED/DISMISSED @ FH	80
38-RULE ABSOLUTE/ALLOWED @ FH	74
26-DISMISSED @ ADM.STAGE	41
35-ANY OTHER MODE @ ADM.STAGE	6
44-PARTLY ALLOWED @ FH	5
47-DISPOSAL IN ANY OTHER MODE FH	3
46-ANY OTHER MODE @ FH	3
56-DISPOSED AT ADMISSION STAGE	2

S.K. PATEL FAMILY TRUST v. A.C.I.T. — Gujarat High Court (2015-09-04)
JIVRAJ TEA COMPANY v. ASSTT. COMMISSIONER OF INCOME TAX — Gujarat High Court (2015-06-12)
NESTLE INDIA LIMITED v. DEPUTY COMMISSIONER OF COMMERCIAL TAX — Gujarat High Court (2015-06-12)
NAREN SADASHIV BURADE v. INCOME TAX OFFICER — Gujarat High Court (2015-06-12)
NAREN SADASHIV BURADE v. INCOME TAX OFFICER — Gujarat High Court (2015-06-12)
NAREN SADASHIV BURADE v. INCOME TAX OFFICER — Gujarat High Court (2015-06-12)
NAREN SADASHIV BURADE v. INCOME TAX OFFICER — Gujarat High Court (2015-06-12)
NESTLE INDIA LIMITED v. DEPUTY COMMISSIONER OF COMMERCIAL TAX — Gujarat High Court (2015-05-07)
NESTLE INDIA LIMITED v. DEPUTY COMMISSIONER OF COMMERCIAL TAX — Gujarat High Court (2015-05-07)
BIPINKUMAR AND BROTHERS BY ITS PROPRIETOR v. STATE OF GUJARAT — Gujarat High Court (2015-05-07)