M.R. SHAH, . R.S.GARG

174 recorded High Court judgment(s) · 2006–2006

Courts

Gujarat High Court

174

46-ANY OTHER MODE @ FH	124
39-RULE DISCHARGED/DISMISSED @ FH	44
40-WITHDRAWN @ FH	3
38-RULE ABSOLUTE/ALLOWED @ FH	1
42-RULE DISCHARGED @ FH	1
43-DISMISSED FOR DEFAULT @ FH	1

EAGLE CORPORATION PVT LTD v. STATE OF GUJARAT — Gujarat High Court (2006-10-10)
COMMISSIONER OF INCOME-TAX v. GASKETS & RADIATORS DISTRIBUTORS — Gujarat High Court (2006-09-12)
COMMISSIONER OF INCOME-TAX v. APARNA FAMILY TRUST, — Gujarat High Court (2006-08-31)
COMMISSIONER OF INCOME TAX v. GUJARAT REFRATORIES LIMITED — Gujarat High Court (2006-08-31)
COMM. OF INCOME TAX v. SMT. PERSIS A. KHAMBHATTA — Gujarat High Court (2006-08-31)
COMMISSIONER OF INCOME-TAX v. M/S.GUJARAT STATE CO-OP.MARKE-TING FEDERATION LTD. — Gujarat High Court (2006-08-31)
COMMISSIONER OF INCOME-TAX v. AMORA CHEMICALS PVT. LTD. — Gujarat High Court (2006-08-31)
SARABHAI PVT. LTD. v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2006-08-31)
COMMISSIONER OF INCOME-TAX v. ANKIT INTERMEDIATES — Gujarat High Court (2006-08-31)
COMMISSIONER OF INCOME-TAX v. JYOTI FAMILY TRUST, — Gujarat High Court (2006-08-31)