LexM.R. SHAH, . R.P.DHOLARIA
1,112 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 1112 |
Disposal nature
| 44-PARTLY ALLOWED @ FH | 455 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 311 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 188 |
| 26-DISMISSED @ ADM.STAGE | 97 |
| (unspecified) | 15 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 12 |
| 40-WITHDRAWN @ FH | 12 |
| 35-ANY OTHER MODE @ ADM.STAGE | 11 |
Recent judgments
- AHMEDABAD MUNICIPAL CORPORATION v. HARISHBHAI GANPATBHAI PATEL — Gujarat High Court (2015-03-05)
- KADWANI FORGE LTD THRO DIRECTOR UTPALBHAI B SAVALIYA v. STATE OF GUJARAT THRO CHIEF SECRETARY — Gujarat High Court (2014-07-22)
- MARUTI INDUSTRIES v. STATE OF GUJARAT — Gujarat High Court (2014-07-22)
- AHMEDABAD NON FERROUS METAL EXIM ASSOCIATION (ANMA) THROUGH v. STATE OF GUJARAT THROUGH CHIEF SECRETARY — Gujarat High Court (2014-07-22)
- METAL RECYCLING ASSOCIATION OF INDIA THRO'AUTHORISED SIGNATO v. STATE OF GUJARAT THROUGH CHIEF SECRETARY — Gujarat High Court (2014-07-22)
- GUJARAT CHAMBER OF COMMERCE AND INDUSTRY v. STATE OF GUJARAT — Gujarat High Court (2014-07-22)
- ADCI DYE CHEM P.LTD. v. DY.COMMISSIONER OF INCOME TAX — Gujarat High Court (2014-07-18)
- ADCI DYE CHEM P.LTD. v. DY.COMMISSIONER OF INCOME TAX — Gujarat High Court (2014-07-18)
- ADCI DYE CHEM P.LTD. v. DY.COMMISSIONER OF INCOME TAX — Gujarat High Court (2014-07-18)
- NATIONAL INSURANCE COMPANY LIMITED v. LEGAL HEIRS & REPRESENTATIVES OF DECEASED PANCHSHIL PARASHAR — Gujarat High Court (2014-06-17)