M.R. SHAH, . R.D.KOTHARI

79 recorded High Court judgment(s) · 2013–2014

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	42
38-RULE ABSOLUTE/ALLOWED @ FH	12
47-DISPOSAL IN ANY OTHER MODE FH	10
44-PARTLY ALLOWED @ FH	5
26-DISMISSED @ ADM.STAGE	5
35-ANY OTHER MODE @ ADM.STAGE	4
36-MCA DISPOSED OF	1

DAKSHIN GUJARAT VIJ CO LTD v. PIYUSH SALT & CHEM WORKS THROUGH PARTNER — Gujarat High Court (2014-12-24)
DAKSHIN GUJARAT VIJ CO. LTD. OFFICE AT - v. SHREE VARDHAMAN SALT WORKS — Gujarat High Court (2014-12-24)
GUJARAT ELECTRICITY BOARD(NOW DAKSHIN GUJARAT VIJ CO.LTD) v. SHETH SALT WORKS — Gujarat High Court (2014-12-24)
ABDULSATAR KASAMBHAI KATIYA v. STATE OF GUJARAT — Gujarat High Court (2014-12-24)
MAHESHBHAI NANDUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2014-12-22)
AHMEDABAD AVIATION & AERONAUTICS LIMITED v. GOVERNMENT OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2014-12-22)
SUJANPUR FAL AND SHAKBHAJI UGADNARAONI SAHAKARI MANDALI LIMITED v. STATE OF GUJARAT — Gujarat High Court (2014-12-22)
NIRUBHA GOVUBHA PARMAR v. STATE OF GUJARAT — Gujarat High Court (2014-12-18)
KESRIBEN HARIBHAI GAMAR v. STATE OF GUJARAT — Gujarat High Court (2014-12-11)
PATEL NARENDRAKUMAR KANJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2014-12-10)