M.R. SHAH, . K.THAKER

323 recorded High Court judgment(s) · 2014–2015

Courts

Gujarat High Court

323

44-PARTLY ALLOWED @ FH	116
38-RULE ABSOLUTE/ALLOWED @ FH	80
26-DISMISSED @ ADM.STAGE	51
39-RULE DISCHARGED/DISMISSED @ FH	47
47-DISPOSAL IN ANY OTHER MODE FH	14
35-ANY OTHER MODE @ ADM.STAGE	6
(unspecified)	5
40-WITHDRAWN @ FH	3

STATE OF GUJARAT v. SONI SATISHKUMAR NATWARLAL — Gujarat High Court (2015-11-27)
STATE OF GUJARAT v. PATEL RAMESHBHAI RAMDAS — Gujarat High Court (2015-11-27)
PATEL RAMESHKUMAR RAMDAS v. STATE OF GUJARAT — Gujarat High Court (2015-11-27)
STATE OF GUJARAT v. PRATAPBHAI BABARBHAI RATHOD — Gujarat High Court (2015-11-06)
SAGRAMJI UMAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2015-11-03)
STATE OF GUJARAT v. THAKORSAGRAMJI UMAJI — Gujarat High Court (2015-11-03)
STATE OF GUJARAT v. THAKORE UMAJI SAGRAMJI (EXPIRED ) — Gujarat High Court (2015-11-03)
DHARMIBEN PREMJI RAVA KOLI v. STATE OF GUJARAT — Gujarat High Court (2015-11-02)
STATE OF GUJARAT v. RAMILABEN KHODA NATHA KOLI — Gujarat High Court (2015-11-02)
RAMJI DANA KOLI v. STATE OF GUJARAT — Gujarat High Court (2015-11-02)