M.R. SHAH, . G.R.UDHWANI

60 recorded High Court judgment(s) · 2015–2018

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	23
38-RULE ABSOLUTE/ALLOWED @ FH	18
39-RULE DISCHARGED/DISMISSED @ FH	9
44-PARTLY ALLOWED @ FH	5
27-WITHDRAWN @ ADM.STAGE	2
40-WITHDRAWN @ FH	1
36-MCA DISPOSED OF	1
47-DISPOSAL IN ANY OTHER MODE FH	1

JAGATSINGH VAGESINGH ZALA v. STATE OF GUJARAT — Gujarat High Court (2018-04-07)
LAKHUBHA TAKHUBHA PARMAR v. STATE OF GUJARAT — Gujarat High Court (2018-04-07)
JAYKANT JAGO MANDAL v. STATE OF GUJARAT — Gujarat High Court (2018-04-07)
GOVERNMENT OF GUJARAT v. R B SREEKUMAR, IPS (RTD.) — Gujarat High Court (2015-09-04)
DEPUTY EXECUTIVE ENGINEER v. MANSUKHBHAI JETHABHAI BHALIYA — Gujarat High Court (2015-08-13)
DR.VIJAY S BORICHA v. STATE OF GUJARAT — Gujarat High Court (2015-08-11)
BHARWAD GAGJIBHAI KAWABHAI v. STATE OF GUJARAT — Gujarat High Court (2015-08-11)
SUSHILA RAJDHARI YADAV v. UNION OF INDIA — Gujarat High Court (2015-08-10)
SADHNA RAMAVADH YADAV, VEERNARI OF MARTYR ARBESHANKAR R YADAV (SHAURYACHAKRA) v. SUSHILA RAJDHARI YADAV, — Gujarat High Court (2015-08-10)
SARJIL HUSAIN NIYAZ MAHAMMAD BELIM v. HIGH COURT OF GUJARAT — Gujarat High Court (2015-08-10)