M.R. SHAH, . G.B.SHAH

62 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

44-PARTLY ALLOWED @ FH	24
38-RULE ABSOLUTE/ALLOWED @ FH	18
39-RULE DISCHARGED/DISMISSED @ FH	11
26-DISMISSED @ ADM.STAGE	8
47-DISPOSAL IN ANY OTHER MODE FH	1

FARID SHAHABUDDIN QURESHI v. STATE OF GUJARAT — Gujarat High Court (2015-08-28)
STATE OF GUJARAT v. NIZAMUDDIN SHAHB UDDIN QURESHI — Gujarat High Court (2015-08-28)
ECONOMIC TRANSPORT ORGANIZATION v. KENA PANKAJ PATEL — Gujarat High Court (2015-06-12)
MINOR KENA PANKAJ PATEL v. MR. FIRARTURAM BAIRAGIRAM RAJBHAR, — Gujarat High Court (2015-06-12)
LAVARA GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD v. STATE OF GUJARAT — Gujarat High Court (2015-03-17)
METHAN GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD v. STATE OF GUJARAT — Gujarat High Court (2015-03-17)
KALIYANA JUTH GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD v. STATE OF GUJARAT — Gujarat High Court (2015-03-17)
SAHESA SEVA SAHAKARI MANDALI LIMITED v. STATE OF GUJARAT — Gujarat High Court (2015-03-17)
SEDRANA SEVA SAHAKARI MANDALI LIMITED v. STATE OF GUJARAT — Gujarat High Court (2015-03-17)
SAHESA GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD v. STATE OF GUJARAT — Gujarat High Court (2015-03-17)