M.R. SHAH

5,615 recorded High Court judgment(s) · 2004–2018

Courts

Gujarat High Court

5615

38-RULE ABSOLUTE/ALLOWED @ FH	2211
39-RULE DISCHARGED/DISMISSED @ FH	1152
46-ANY OTHER MODE @ FH	892
26-DISMISSED @ ADM.STAGE	601
35-ANY OTHER MODE @ ADM.STAGE	439
40-WITHDRAWN @ FH	124
44-PARTLY ALLOWED @ FH	105
42-RULE DISCHARGED @ FH	22

GTPL HATHWAY LTD v. DEVENDRA RAJABHAI UPADHYAY — Gujarat High Court (2018-08-03)
JAI SHRI KRISHNA ENTERPRISE v. BAJAJ HERBALS PVT. LTD. — Gujarat High Court (2018-08-03)
NEELAM JAGDISH KUMAR JASSAL v. CHANDAN GIRDHARILAL RAMNANI — Gujarat High Court (2018-08-03)
M/S A K PATEL AND CO v. MADHYA GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2018-08-03)
GTPL HATHWAY LTD v. PANKAJKUMAR JAYANTILAL PATEL — Gujarat High Court (2018-08-03)
GTPL HATHWAY LTD v. ANILKUMAR MASHRUWALA — Gujarat High Court (2018-08-03)
M/S USHA PRESTRESSED CONCRETE v. MADHYA GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2018-08-03)
SHALBY LIMITED v. PRANAV SHAH — Gujarat High Court (2018-08-03)
GTPL HATHWAY LTD v. BHASKARBHAI DATTARAM SHINDE — Gujarat High Court (2018-08-03)
BHAVISHA HITESH SHAH v. HITESH JAYANTILAL GUNDARANIYA — Gujarat High Court (2018-08-03)