LexM.R. SHAH, . BIREN VAISHNAV
129 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 129 |
Disposal nature
| 44-PARTLY ALLOWED @ FH | 115 |
| 35-ANY OTHER MODE @ ADM.STAGE | 11 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1 |
Recent judgments
- STATE OF GUJARAT v. GUJARAT RAJYA JAHER BANDHKAM MAJOOR MANDAL — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT THRO SECRETARY v. PRAVINBHAI JILLUBHAI CHUDASMA — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT THRO SECRETARY v. H R VAGHELA — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT THRO SECRETARY v. L C RATHOD — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT THRO SECRETARY v. MANGGAJI MAFAJI THAKORE — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT v. USMAN ALI AHMAD ALI SAIYED — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT THRO SECRETARY v. BHARAT N CHAVADA — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT v. GUJARAT RAJYA JAHER BANDHKAM MAJOOR MANDAL — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT v. DINESH BHAGABHAI PATEL — Gujarat High Court (2018-07-03)
- STATE OF GUJARAT THRO SECRETARY v. KISHOR C JOSHI — Gujarat High Court (2018-07-03)