LexM.R. SHAH, . B.N. KARIA
226 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 226 |
Disposal nature
| 44-PARTLY ALLOWED @ FH | 197 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 25 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
Recent judgments
- INDUS TOWERS LIMITED v. STATE OF GUJARAT — Gujarat High Court (2018-08-06)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)
- STATE OF GUJARAT THRO' COMMISSIONER v. M/S GAS AUTHORITY OF INDIA LTD — Gujarat High Court (2018-07-31)