M.R. SHAH, . A.Y. KOGJE

478 recorded High Court judgment(s) · 2018–2018

Courts

Gujarat High Court

478

26-DISMISSED @ ADM.STAGE	193
27-WITHDRAWN @ ADM.STAGE	97
38-RULE ABSOLUTE/ALLOWED @ FH	75
35-ANY OTHER MODE @ ADM.STAGE	53
39-RULE DISCHARGED/DISMISSED @ FH	27
44-PARTLY ALLOWED @ FH	14
47-DISPOSAL IN ANY OTHER MODE FH	6
56-DISPOSED AT ADMISSION STAGE	4

M/S ANERI CONSTRUCTION PVT. LTD v. STATE OF GUJARAT — Gujarat High Court (2018-08-09)
ADARSH CREDIT CO-OPERATIVE SOCIETY LIMITED v. JOINT DIRECTOR OF INCOME TAX(INV.) — Gujarat High Court (2018-08-08)
COMMISSONER OF INCOME TAX(EXEMPTIONS) v. GUJARAT INDUSTIRAL DEVELOPMENT CORPORATION LTD — Gujarat High Court (2018-08-07)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) v. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION LTD — Gujarat High Court (2018-08-07)
GROUND REALITY FOUNDATION v. STATE OF GUJARAT — Gujarat High Court (2018-08-07)
SHIVANGI CHIRAG VAIDYA v. STATE OF GUJARAT — Gujarat High Court (2018-08-07)
MAHESH GOVINDBHAI KHUNGLA v. DISTRICT COLLECTOR — Gujarat High Court (2018-08-07)
MUSTAK HUSSAIN MEHNDI HUSSAIN KADRI v. STATE OF GUJARAT — Gujarat High Court (2018-08-07)
THE COMMISSONER OF INCOME TAX (EXEMPTIONS) v. Ahmedabad Urban Development Authority — Gujarat High Court (2018-08-07)
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA v. SYNBIOTICS LIMITED — Gujarat High Court (2018-08-07)