M. R. MENGDEY

379 recorded High Court judgment(s) · 2022–2026

Courts

Gujarat High Court

379

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	167
27-WITHDRAWN @ ADM.STAGE	58
44-PARTLY ALLOWED @ FH	45
38-RULE ABSOLUTE/ALLOWED @ FH	28
26-DISMISSED @ ADM.STAGE	23
35-ANY OTHER MODE @ ADM.STAGE	15
53-ALLOWED / GRANTED @ ADM.STAGE	14
40-WITHDRAWN @ FH	12

LALITABEN JANAKBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
BHARVAD DIVYESHBHAI GOVINDBHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
JAYANTIBHAI PRABHUBHAI PATADIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
ANNU GERNALSINH DEVI THROUGH POA GERNAL TASHVEER SINGH v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
DIPAK DEVCHANDBHAI PUROHIT (RAJPUROHIT) v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
XYZ THRO KAMUBEN W/O DEVABHAI SAVABHAI MARU v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
ADITYA AJAYKUMAR CHOKSI v. HONOURABLE HIGH COURT OF GUJARAT — Gujarat High Court (2026-04-30)
RAJUBHAI BADHABHAI MUCHAL v. STATE OF GUJARAT — Gujarat High Court (2026-04-30)
JALUBHAI BHALJIBHAI RATHWA v. STATE OF GUJARAT — Gujarat High Court (2026-04-30)
XXX - MINOR THRO. NISHESHSINH RAMSNEHI PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-04-30)