M.R.CALLA, . RAVI R.TRIPATHI

191 recorded High Court judgment(s) · 1999–2001

Courts

Gujarat High Court

191

39-RULE DISCHARGED/DISMISSED @ FH	147
38-RULE ABSOLUTE/ALLOWED @ FH	33
26-DISMISSED @ ADM.STAGE	5
42-RULE DISCHARGED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	2
40-WITHDRAWN @ FH	1
46-ANY OTHER MODE @ FH	1

KANTIBHAI NANUBHAI PATEL & ORS v. THE URBAN LAND TRIBUNAL, — Gujarat High Court (2001-09-05)
C G SHARMA v. STATE OF GUJARAT — Gujarat High Court (2001-09-05)
NATWARBHAI JIVANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2001-08-31)
VINUBHAI DAHYABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2001-08-31)
RAFIDBHAI MOGAL v. JAGDISHBHAI GOVINDBHAI DHARAJIA — Gujarat High Court (2001-08-31)
MITESH GULABRAI SAYANI v. STATE OF GUJARAT — Gujarat High Court (2001-08-31)
JAY GUJARAT PANCHAYAT VARG VIKAS MANCH v. STATE OF GUJARAT — Gujarat High Court (2001-08-31)
DALAL GAURANG JITENDRA MINOR THRO' FATHER AND GUARDIAN v. STATE OF GUJARAT — Gujarat High Court (2001-08-31)
KISAN FERTILIZERS v. STATE OF GUJARAT — Gujarat High Court (2001-08-14)
HARCHAND BHIKHCHAND v. DEPUTY MUNICIPAL COMMISSIONER (V) — Gujarat High Court (2001-08-06)