M.R.CALLA, . R. VORA

545 recorded High Court judgment(s) · 1998–2001

Courts

Gujarat High Court

545

38-RULE ABSOLUTE/ALLOWED @ FH	292
39-RULE DISCHARGED/DISMISSED @ FH	182
44-PARTLY ALLOWED @ FH	55
26-DISMISSED @ ADM.STAGE	6
46-ANY OTHER MODE @ FH	4
40-WITHDRAWN @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	1

STATE OF GUJARAT v. HEIR OF DECD.LAKHMAN MEGHJI, MULJI LAKHMAN — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. HEIR OF DECD.HARJI KANA, JIVAN HARJI — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. FULA GOKAL — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. VALLABHDAS NATHABHAI PATEL — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. BABULAL NATHALAL PATEL — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. CHAGANBHAI MULJIBHAI — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. MANIBEN NATHA — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. CHHGANBHAI MULJIBHAI & KARSHANBHAI MULJIBHAI — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. HEIRS OF DECCD.PUNA JASA, RAMJI PUAN — Gujarat High Court (2001-03-08)
STATE OF GUJARAT v. HEIRS OF DECD.NARAN RANCHOD — Gujarat High Court (2001-03-08)