LexM.R.CALLA, . R.P.DHOLAKIA
268 recorded High Court judgment(s) · 1999–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 268 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 220 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 29 |
| 42-RULE DISCHARGED @ FH | 11 |
| 26-DISMISSED @ ADM.STAGE | 5 |
| 44-PARTLY ALLOWED @ FH | 1 |
| 46-ANY OTHER MODE @ FH | 1 |
| 40-WITHDRAWN @ FH | 1 |
Recent judgments
- STATE OF GUJARAT v. JHALEJAR BAMANSHA CONTRACTOR — Gujarat High Court (1999-05-11)
- STATE OF GUJARAT v. SANDHI ISHA MUSA DECD.THRO' HEIR HUSEN ISHA — Gujarat High Court (1999-05-11)
- STATE OF GUJARAT v. KOLI GAGAJI SAVA — Gujarat High Court (1999-05-11)
- STATE OF GUJARAT v. NATHA DANA RABARI — Gujarat High Court (1999-05-11)
- MOHANBHAI PUNAMBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1999-05-11)
- STATE OF GUJARAT v. KOLI NATHU KARSAN — Gujarat High Court (1999-05-11)
- STATE OF GUJARAT v. KOLI PREMJI PUNJA — Gujarat High Court (1999-05-11)
- CHANDRAKANT SHANABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1999-05-10)
- SPL.LAQ OFFICER v. HEIR OF KODARBHAI GODHANBHAI, KANUBHAI KODARBHAI — Gujarat High Court (1999-05-07)
- SPL.LAQ OFFICER v. HEIRS OF LAKHAJI KESRAJI — Gujarat High Court (1999-05-07)