LexM.R.CALLA, . R.M.DOSHIT
46 recorded High Court judgment(s) · 1998–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 46 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 25 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 16 |
| 46-ANY OTHER MODE @ FH | 2 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- DEPUTY COLLECTOR v. NARANBHAI MAVJIBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. RAVJIBHAI SHAMJIBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. HEIRS OF DEVSHIBHAI MAVJIBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. HRIRS OF RAMJIBHAI SAVJIBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. LALUBHAI KESHAVBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. MOHANBHAI NANJIBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. RARIYABEN RAVJIBHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. BHIKHABHAI BHANABHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. THAKARSHIBHAI UKABHAI — Gujarat High Court (1999-05-04)
- DEPUTY COLLECTOR v. BABUBHAI THAKARSHIBHAI — Gujarat High Court (1999-05-04)