LexM.R.CALLA, . PRADIP KUMAR SARKAR
93 recorded High Court judgment(s) · 1999–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 93 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 84 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 5 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 3 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- SPECIAL LAND ACQUISITION OFFICER v. RUMALBHAI CHATURBHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. DAHYABHAI KANABHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. RAMANBHAI LALABHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. DHULABHAI MATHURBHAI THRO' ADMN. MANGALBHAI CHATURBHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. UDABHAI SOMABHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. BABABHAI GALABHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. UDAJI SOMAJI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. DAHYABHAI KANABHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. MULJIBHAI PUJABHAI — Gujarat High Court (1999-12-30)
- SPECIAL LAND ACQUISITION OFFICER v. RAMABHAI KOYABHAI — Gujarat High Court (1999-12-30)