M.R.CALLA, . N.G.NANDI

51 recorded High Court judgment(s) · 2001–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	31
39-RULE DISCHARGED/DISMISSED @ FH	9
46-ANY OTHER MODE @ FH	5
26-DISMISSED @ ADM.STAGE	4
40-WITHDRAWN @ FH	1
42-RULE DISCHARGED @ FH	1

VINUBHAI RAMJIBHAI MISARIYA v. STATE OF GUJARAT — Gujarat High Court (2001-08-17)
UNION OF INDIA v. KB PARMAR — Gujarat High Court (2001-08-17)
STATE OF GUJARAT v. KS PRASAD SECRETARY — Gujarat High Court (2001-08-17)
DISTRICT PANCHAYAT v. J R PANDIT — Gujarat High Court (2001-08-14)
STATE OF GUJARAT v. JAMNAGAR JILLA KHANGI PRATHMIKSHIKSHAK SANGH — Gujarat High Court (2001-08-13)
FORTUNE FILAMENTS PVT LTD v. UNION OF INDIA — Gujarat High Court (2001-08-08)
AMIT TANSUKHBHAI VANI v. UNION OF INDIA — Gujarat High Court (2001-08-08)
ASHWINKUMAR K PARMAR v. UNION OF INDIA — Gujarat High Court (2001-08-08)
MAHANT JANARDANKUMAR NARAYANDAS v. HV BHAVNANI, REGISTRAR OR HIS SUCCESSOR IN OFFICE — Gujarat High Court (2001-08-07)
KALPESHKUMAR RAMANLAL PATEL v. UNION OF INDIA — Gujarat High Court (2001-08-03)