M.R.CALLA, . D.H.WAGHELA

887 recorded High Court judgment(s) · 2001–2001

Courts

Gujarat High Court

887

38-RULE ABSOLUTE/ALLOWED @ FH	455
39-RULE DISCHARGED/DISMISSED @ FH	231
35-ANY OTHER MODE @ ADM.STAGE	96
44-PARTLY ALLOWED @ FH	60
26-DISMISSED @ ADM.STAGE	39
40-WITHDRAWN @ FH	3
46-ANY OTHER MODE @ FH	2
42-RULE DISCHARGED @ FH	1

STATE OF GUJARAT v. GHOGA MAIYA DECEASED THRO HIS HWIRS AND LR — Gujarat High Court (2001-08-31)
THE STATE OF GUJARAT v. LIMBA GOBAR — Gujarat High Court (2001-08-31)
STATE OF GUJARAT v. KHODA SINDHA — Gujarat High Court (2001-08-31)
STATE OF GUJARAT v. JUSAB OSHAMAN HAJI — Gujarat High Court (2001-08-31)
THE STATE OF GUJARAT v. GOBAR RUPA — Gujarat High Court (2001-08-31)
Blank Name v. NANJI LAKHMANBHAI — Gujarat High Court (2001-08-31)
STTATTE OF GUJARAT v. GHOGA KARAMSHI — Gujarat High Court (2001-08-31)
THE STATE OF GUJARAT v. TISA BHOJA — Gujarat High Court (2001-08-31)
THE STATE OF GUJARAT v. . — Gujarat High Court (2001-08-31)
SPECIAL LAND ACQUISITION OFFICER v. CHHATRASINH DHIRUBAVA — Gujarat High Court (2001-06-15)