M.R.CALLA, . D.A.MEHTA

27 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	13
39-RULE DISCHARGED/DISMISSED @ FH	9
46-ANY OTHER MODE @ FH	3
26-DISMISSED @ ADM.STAGE	2

MOSHEGI SEEDS CORPORATION v. DENA BANK — Gujarat High Court (2001-01-20)
AHER BABU BHAGWAN v. RAM @ SIDDHI BHAGAWAN - SINCE DECEASED BY HIS HEIRS. — Gujarat High Court (2001-01-20)
STATE OF GUJARAT v. A A PATHAN — Gujarat High Court (2001-01-20)
SARUYABEN HARISINGBHAI BILWAL v. ATAULLAHKHAN MEHTABKHAN LALKHAN PATHAN — Gujarat High Court (2000-12-21)
GEB v. RANABAIBEN LAKHABHAI — Gujarat High Court (2000-12-20)
GUNVANTBHAI AMBALAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2000-12-14)
UNITED INDIA INSURANCE CO LTD. v. VASAN VERA DUNGARIA,F/O LATE RAMESH VASAN DUNGARIA — Gujarat High Court (2000-12-13)
NEW INDIA ASSURANCE CO.LTD. v. PADMABEN LAKSHMANBHAI BHARTHARI — Gujarat High Court (2000-12-12)
NEW INDIA ASSURANCE CO. LTD. v. RAJESH KARABHAI — Gujarat High Court (2000-11-30)
NEW INDIA ASSURANCE CO. LTD. v. GOVIND RAMDE AHER DECD. THRO' HEIRS RAMDEBHAI LAKHMANBHAI — Gujarat High Court (2000-11-30)