M.R.CALLA

782 recorded High Court judgment(s) · 1995–2001

Courts

Gujarat High Court

782

38-RULE ABSOLUTE/ALLOWED @ FH	517
39-RULE DISCHARGED/DISMISSED @ FH	102
42-RULE DISCHARGED @ FH	54
26-DISMISSED @ ADM.STAGE	39
40-WITHDRAWN @ FH	22
46-ANY OTHER MODE @ FH	20
27-WITHDRAWN @ ADM.STAGE	7
31-NOTICE DISCHARGED @ ADM.STAGE	7

R N PANA v. STATE OF GUJARAT — Gujarat High Court (2001-08-29)
MADHUKAR T BAPAT v. STATE OF GUJARAT — Gujarat High Court (2001-08-27)
RAM BUILDERS v. UNION OF INDIA,OWNING & MININGWESTERN RLY. — Gujarat High Court (2001-07-06)
STATE OF GUJARAT v. PARAMBEN JIVABHAI — Gujarat High Court (2001-04-20)
STATE OF GUJARAT v. VASJHRAM M PAGI — Gujarat High Court (2001-04-20)
PRAFULCHANRDA B. PANDYA v. STATE OF GUJARAT — Gujarat High Court (2001-04-20)
R M CHAUHAN v. SECRETARY TO GOVT. — Gujarat High Court (2001-03-09)
JYOTI K SHAH,LECTURER IN MANAGEMENT IN COMMERCE v. STATE OF GUJARAT — Gujarat High Court (2001-03-09)
ASIT B BHATT v. STATE OF GUJ — Gujarat High Court (2001-03-09)
RAMESHBHAI B PATEL v. SECRETARY — Gujarat High Court (2001-03-09)