LexM.R.ANITHA
1,719 recorded High Court judgment(s) · 2012–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1719 |
Disposal nature
| ALLOWED | 885 |
| DISMISSED | 260 |
| DISPOSED OF | 183 |
| DISMISSED AS NOT PRESSED | 103 |
| DISMISSED AS WITHDRAWN | 81 |
| DISMISSED AS INFRUCTUOUS | 44 |
| CLOSED | 40 |
| ALLOWED IN PART | 38 |
Recent judgments
- M/S. SHWAS HOMES PRIVATE LTD., REPRESENTED BY MANAGING DIRECTOR MR.SREENI PARAMESWARAN v. P.G. UNNIKRISHNAN — Kerala High Court (2023-05-29)
- M/S. SHWAS HOMES PRIVATE LTD., REPRESENTED BY MANAGING DIRECTOR MR.SREENI PARAMESWARAN v. M/S. MOON WATERS OWNERS ASSOCIATION REPRESENTED BY ITS SECRETARY MR.MADHAVAN UNNI — Kerala High Court (2023-05-29)
- SHWAS HOMES PRIVATE LTD., REPRESENTED BY MANAGING DIRECTOR MR.SREENI PARAMESWARAN v. MOON WATERS OWNERS ASSOCIATION REPRESENTED BY ITS SECRETARY MR.MADHAVAN UNNI — Kerala High Court (2023-05-29)
- THE SECRETARY, MAHAJANA VIDHYABHIVARDHAKA SANGHA v. SUDHARSHAN KHANDIGE — Kerala High Court (2023-05-26)
- SKYLINE BUILDERS, v. PAULACHAN MANIAMKOT — Kerala High Court (2023-05-25)
- VIJAYAN V . JOHN v. POULACHAN MANIAMKOT — Kerala High Court (2023-05-25)
- BHAGAVAT SINGH G v. SYAM A — Kerala High Court (2023-05-23)
- MICHAEL RAJ v. VISWANATHAN NADAR — Kerala High Court (2023-04-13)
- R.GANGADHARAN NADAR v. KOCHUKUNJAN NADAR PAKYANATHAN NADAR — Kerala High Court (2023-04-13)
- KOCHUKUNJAN NADAR v. VISWANATHAN NADAR (DIED) — Kerala High Court (2023-04-13)