M.PANCHAL, . SHARAD D.DAVE

60 recorded High Court judgment(s) · 2001–2004

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	42
39-RULE DISCHARGED/DISMISSED @ FH	16
46-ANY OTHER MODE @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1

STATE OF GUJARAT v. SADHU RAMKUMARDAS GURUSHRI — Gujarat High Court (2004-07-21)
KANUBHAI GAFURBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2003-09-01)
ANJAR MUNICIPALITY v. DEVABHAI BHACHUBHAI HARIJAN — Gujarat High Court (2003-07-29)
SPL.LAQ OFFICER v. LEGAL HEIRS OF DECD. SHANTILAL KASHIBHAI PATEL — Gujarat High Court (2003-07-29)
PROJECT MANAGER,OIL & NATURAL GAS CORP.LTD. v. STATE OF GUJARAT — Gujarat High Court (2003-07-22)
SPL.LAQ OFFICER v. PARATAPBHAI MAGANBHAI — Gujarat High Court (2003-07-17)
SPECIAL LAND ACQUISITION OFFICER v. BHAILALBHAI BHAVANBHAI PATEL — Gujarat High Court (2003-07-07)
SPECIAL LAND ACQUISITION OFFICER v. PARSHOTTAM MADHAVBHAI PATEL — Gujarat High Court (2003-07-07)
SPECIAL LAND ACQUISITION OFFICER v. ATBARBHAI CHANDUBHAI PARMAR — Gujarat High Court (2003-07-07)
SPECIAL LAND ACQUISITION OFFICER v. REVABHAI W/O MOTIBHAI SHANKER BHAI DECD. THRO' HEIRS NARMADA — Gujarat High Court (2003-07-07)