M.PANCHAL, . R. VORA

29 recorded High Court judgment(s) · 2002–2006

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	18
38-RULE ABSOLUTE/ALLOWED @ FH	10
46-ANY OTHER MODE @ FH	1

SHANKUTALA W/O RAGHUKAMPA SHETTI v. STATE OF GUJARAT — Gujarat High Court (2006-03-28)
RAGHU KAMPA SHETTY v. STATE OF GUJARAT — Gujarat High Court (2006-03-28)
KHAKHABHAI @ JITUBHAI ARJANBHAI v. STATE OF GUJARAT — Gujarat High Court (2006-03-21)
SHRI SATISH CHAND SINGHAL v. THE STATE OF GUJARAT — Gujarat High Court (2006-03-10)
SHRI SATISH CHAND SINGHAL v. THE STATE OF GUJARAT — Gujarat High Court (2006-03-10)
SHRI SATISH CHAND SINGHAL v. THE STATE OF GUJARAT — Gujarat High Court (2006-03-10)
BALUBEN WIFE OF DAHYABHAI RAMSINH SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2006-03-09)
STATE OF GUJARAT v. MOHMED SALIM IBRAHIM QURESHI — Gujarat High Court (2006-03-06)
STATE OF GUJARAT v. MOHMED SALIM IBRAHIM QURESHI — Gujarat High Court (2006-03-06)
BHIKHABHAI JENABHAI v. STATE OF GUJARAT — Gujarat High Court (2006-02-28)