M.PANCHAL, . R.P.DHOLAKIA
36 recorded High Court judgment(s) · 1999–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 36 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 18 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 12 |
| 26-DISMISSED @ ADM.STAGE | 5 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- MOHANBHAI BHALABHAI BHOI v. OFFICER ON SPECIAL DUTY LAND ACQUISITION - UNIT NO.1 — Gujarat High Court (1999-08-20)
- GORDHANBHAI RAMBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (1999-08-18)
- RAMBHAI JETHABHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (1999-08-16)
- JAGDISHBHAI HIRABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1999-08-16)
- YASINALI AHMEDALI SAIYAD v. SPECIAL LAND ACQUISTIION OFFICER (MAHI CANAL) — Gujarat High Court (1999-08-16)
- SPL.LAQ OFFICER v. CHHAGAJ MATHURJI — Gujarat High Court (1999-08-11)
- SPL.LAQ OFFICER v. DABHI AMBALAL CHUNTHAJI — Gujarat High Court (1999-08-11)
- SPECIAL LAND ACQUISITION OFFICER v. MELABHAI RUMALBHAI RATHOD — Gujarat High Court (1999-08-11)
- SPL.LAQ OFFICER v. HEIRS OF DECD.SOMAJI ZERAJI — Gujarat High Court (1999-08-11)
- SPECIAL LAND ACQUISITION OFFICER v. RAJAJI KUMPAJI DABHI — Gujarat High Court (1999-08-11)
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