LexM.PANCHAL, . P.B.MAJMUDAR
90 recorded High Court judgment(s) · 1999–2001
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 90 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 76 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 8 |
| 46-ANY OTHER MODE @ FH | 3 |
| 26-DISMISSED @ ADM.STAGE | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
| 43-DISMISSED FOR DEFAULT @ FH | 1 |
Recent judgments
- NITISHRI NON-TRADING CORPORATION,THROUGH PRESIDENT v. STATE OF GUJARAT, THROUGH SECRETARY — Gujarat High Court (2001-12-27)
- GUJARAT RAJYA RUPANTARIT GRAM/NAGAR PANCHAYAT STAFF ASSO v. STATE OF GUJARAT — Gujarat High Court (2001-12-24)
- Y G SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2001-12-24)
- SHIVAJI UPADHYAY v. NATIONAL FEDERATION OF INDUSTRIAL COOPERATIVES LTD — Gujarat High Court (2001-12-18)
- VS MATREJA v. TREASURY OFFICER (PENSION) — Gujarat High Court (2001-12-13)
- GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD. v. BABUBHAI R PATEL — Gujarat High Court (2001-12-06)
- STATE OF GUJARAT v. M.K. SHAH — Gujarat High Court (2001-11-29)
- PRATIKSHADEVI P SOLANKI v. . — Gujarat High Court (2001-11-28)
- INDUMATI CHANDRAKANT DOSHI v. . — Gujarat High Court (1999-12-30)
- RAMIBEN WD/O MAGANJI GOVINDJI v. COMPETENT OFFICER — Gujarat High Court (1999-12-29)