LexM.PANCHAL, . MOHIT S. SHAH
113 recorded High Court judgment(s) · 2001–2001
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 113 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 69 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 24 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 17 |
| 26-DISMISSED @ ADM.STAGE | 3 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. LAKHANPAL NATIONAL LTD. — Gujarat High Court (2001-03-08)
- COMMISSIONER OF INCOME-TAX v. POWER BUILD LTD., — Gujarat High Court (2001-03-08)
- S. G. CHEMICALS AND PHARMAC--EUTICALS LTD. v. COMMISSSIONER OF INCOME-TAX — Gujarat High Court (2001-03-08)
- COMMISSIONER OF INCOME TAX v. REKHABEN V PATEL — Gujarat High Court (2001-03-07)
- NEHAL NARESHCCHANDRA DOSHI v. DIRECTOR OF INCOME TAX (INVESTIGATION) — Gujarat High Court (2001-03-07)
- COMMISSIONER OF INCOME TAX v. BROACH TEXTILE MILLS LTD — Gujarat High Court (2001-03-07)
- COMMISSIONER OF INCOME TAX v. MAHENDRA MILLS LTD — Gujarat High Court (2001-03-07)
- COMMISSIONER OF INCOME TAX v. DEEPAK NITRITE LTD. — Gujarat High Court (2001-03-07)
- KUMAR M DESAI PROP. OF OMEGA ELEVATORS v. COMMISSIONER OF SALES TAX — Gujarat High Court (2001-03-05)
- SANJAY ENTERPRISE, THROUGH PROPRIETOR MUKESH B PATEL v. DIRECTOR OF INCOME TAX (INVESTIGATION) — Gujarat High Court (2001-03-05)