M.PANCHAL, . M.H.KADRI

1,205 recorded High Court judgment(s) · 1996–2004

Courts

Gujarat High Court

1205

38-RULE ABSOLUTE/ALLOWED @ FH	711
39-RULE DISCHARGED/DISMISSED @ FH	258
44-PARTLY ALLOWED @ FH	203
46-ANY OTHER MODE @ FH	19
26-DISMISSED @ ADM.STAGE	12
30-EX-PARTY @ ADM.STAGE	1
33-CA DISPOSED OF	1

STATE OF GUJARAT v. NIZAMUDDIN SHOKHKARIM SHAIKH — Gujarat High Court (2004-03-05)
SAMSUDDIN KHUDABAX v. STATE OF GUJARAT — Gujarat High Court (2004-03-01)
RAMESHBHAI PRAHLADBHAI v. STATE OF GUJARAT — Gujarat High Court (2004-02-26)
GOVINDBHAI INDARBHAI JAT v. STATE OF GUJARAT — Gujarat High Court (2004-02-05)
LAXMAN BAPU SONAR v. STATE OF GUJARAT — Gujarat High Court (2004-01-19)
MOHMMAD IQBAL YAKUBBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2004-01-15)
UMEDJI AMARSANG THAKOR v. STATE OF GUJARART — Gujarat High Court (2004-01-12)
STATE OF GUJARAT v. BAROT DEVAJI ADAJI — Gujarat High Court (2004-01-12)
GSRTC v. HANSABEN WD/O DECD. HASMUKHBHAI P CHANDVANIA — Gujarat High Court (1999-09-16)
JETHA RUPA BHARVAD v. STATE OF GUJARAT — Gujarat High Court (1999-09-15)