LexM.PANCHAL, . M.C.PATEL
603 recorded High Court judgment(s) · 1998–2005
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 603 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 323 |
| 26-DISMISSED @ ADM.STAGE | 150 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 127 |
| 46-ANY OTHER MODE @ FH | 1 |
| 40-WITHDRAWN @ FH | 1 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
Recent judgments
- RAMESHBHAI SATISHBHAI v. STATE OF GUJARAT — Gujarat High Court (2005-01-11)
- STATE OF GUJARAT v. MANHARLAL A RANA — Gujarat High Court (2005-01-10)
- STATE OF GUJARAT v. KHATKI IQUBAL @ TIODI GULAB — Gujarat High Court (2004-12-29)
- RAJENDRAPRASAD CHOTHMAL AGRAWAL v. STATE OF GUJARAT — Gujarat High Court (2004-12-27)
- MANOJKUMAR OMPRAKASH BATRA (PUNJABI) v. STATE OF GUJARAT — Gujarat High Court (2004-12-23)
- MADHUBHAI NARANBHAI v. STATE OF GUJARAT — Gujarat High Court (2004-12-16)
- STATE OF GUJARAT v. ARUNBHAI N PATEL — Gujarat High Court (2004-12-15)
- STATE OF GUJARAT v. RANCHHOD MOHAN — Gujarat High Court (2004-12-09)
- STATE OF GUJARAT v. VAGHARI VASRAM @ VASANT ISHWARBHAI INDRAD TAL.KADI — Gujarat High Court (2004-10-20)
- STATE OF GUJARAT v. RAJNIKANT N HIRANI — Gujarat High Court (2004-10-19)