LexM.PANCHAL, . H.B.ANTANI
76 recorded High Court judgment(s) · 2005–2006
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 76 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 39 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 35 |
| 46-ANY OTHER MODE @ FH | 1 |
| 26-DISMISSED @ ADM.STAGE | 1 |
Recent judgments
- CHAUDHARY YOGESHKUMAR @ VISHNUBHAI KESHAVLAL v. STATE OF GUJARAT — Gujarat High Court (2006-02-23)
- PARBATSINH SHIVSINH MAKWANA v. THE STATE OF GUJARAT — Gujarat High Court (2006-02-20)
- STATE OF GUJARAT v. RAMESHBHAI CHANDUBHAI RATHOD (ORI.ACCD.IN SC NO.79/2000 — Gujarat High Court (2006-02-16)
- RAMESHBHAI CHANDUBHAI RATHOD v. THE STATE OF GUJARAT — Gujarat High Court (2006-02-16)
- STATE OF GUJARAT v. ABDULKARIM RUMALKHAN SOLANKI — Gujarat High Court (2006-02-06)
- ATUL @ MANSUKH BIKHABHAI v. STATE OF GUJARAT — Gujarat High Court (2006-02-03)
- CHANDRAKANT ALIAS CHANDRO ALIAS JUTAL RAMABHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2006-01-27)
- STATE OF GUJARAT v. GULABBHAI JORJIBHAI BHAMAT — Gujarat High Court (2006-01-24)
- JAYANTILAL CHHANABHAI BHAVSAR v. STATE OF GUJARAT — Gujarat High Court (2006-01-16)
- STATE OF GUJARAT v. JAYANTILAL CHHANLAL BHAVSAR — Gujarat High Court (2006-01-16)