M.PANCHAL

393 recorded High Court judgment(s) · 1995–2007

Courts

Gujarat High Court

393

38-RULE ABSOLUTE/ALLOWED @ FH	178
39-RULE DISCHARGED/DISMISSED @ FH	162
26-DISMISSED @ ADM.STAGE	23
46-ANY OTHER MODE @ FH	12
40-WITHDRAWN @ FH	7
42-RULE DISCHARGED @ FH	5
31-NOTICE DISCHARGED @ ADM.STAGE	3
28-REJECTED @ ADM.STAGE	2

FULABHAI KOYABHAI v. SPL. LAQ OFFICER — Gujarat High Court (2007-04-02)
SPL.LAQ OFFICER v. HEIRS OF ISAP ASMAL MUSE — Gujarat High Court (2007-04-02)
THE SPECIAL LAND ACQUISITION OFFICER v. NARSHIBHAI PRABHUDAS PATEL — Gujarat High Court (2007-04-02)
SPL.LAQ OFFICER v. BAPUSAHEB DIPSING KABHAI — Gujarat High Court (2007-04-02)
TRIKAMBHAI JAVABHAI v. SPL. LAQ OFFICER — Gujarat High Court (2007-04-02)
SPECIAL LAQ OFFICER v. BHAVANBHAI GIRDHARBHAI PATEL — Gujarat High Court (2007-04-02)
SPL.LAQ OFFICER v. GUARDIAN OF MINOR AJIM AHEMAD AHBESANG,TAKHATBA ABHESANG — Gujarat High Court (2007-04-02)
KANUBHAI KASHIRAM,HEIRS OF KASHIRAM GANDABHAI v. SPL. LAQ OFFICER — Gujarat High Court (2007-04-02)
BALDEVBHAI RAMJIBHAI v. SPL. LAQ OFFICER — Gujarat High Court (2007-04-02)
SPL.LAQ OFFICER v. SHAKRIBEN WD/O ALUJI KARUJI — Gujarat High Court (2007-04-02)